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Allahabad High Court

Moti Lal Yadav vs Upsssc, Lucknow Thru. Chairman And ... on 14 November, 2022

Bench: Devendra Kumar Upadhyaya, Vivek Kumar Singh





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- PUBLIC INTEREST LITIGATION (PIL) No. - 740 of 2022
 

 
Petitioner :- Moti Lal Yadav
 
Respondent :- Upsssc, Lucknow Thru. Chairman And Others
 
Counsel for Petitioner :- In Person
 
Counsel for Respondent :- Gaurav Mehrotra,A.S.G.I.,C.S.C.
 

 
Hon'ble Devendra Kumar Upadhyaya,J.
 

Hon'ble Vivek Kumar Singh,J.

As prayed, list/put up on 16-11-2022.

Order Date :- 14.11.2022 AKS