Allahabad High Court
Moti Lal Yadav vs Upsssc, Lucknow Thru. Chairman And ... on 14 November, 2022
Bench: Devendra Kumar Upadhyaya, Vivek Kumar Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- PUBLIC INTEREST LITIGATION (PIL) No. - 740 of 2022 Petitioner :- Moti Lal Yadav Respondent :- Upsssc, Lucknow Thru. Chairman And Others Counsel for Petitioner :- In Person Counsel for Respondent :- Gaurav Mehrotra,A.S.G.I.,C.S.C. Hon'ble Devendra Kumar Upadhyaya,J.
Hon'ble Vivek Kumar Singh,J.
As prayed, list/put up on 16-11-2022.
Order Date :- 14.11.2022 AKS