Madhya Pradesh High Court
Director Prestige Institute Of ... vs Krishan Murari on 15 November, 2017
Gwalior- 15.11.2017 Due to paucity of time, the matters are adjourned as under:
Serial Numbers Next date of listing 4, 5, 8, 10 to 16, 62, 63 Next week 17 to 41 After two weeks 42 to 61 After four Weeks Interim order, if any, passed earlier shall continue till next date of listing.
(Sanjay Yadav) Judge pd Digitally signed by PAWAN DHARKAR PAWAN DN: c=IN, o=HIGH COURT OF M.P. BENCH GWALIOR, ou=P.S., postalCode=474011, st=Madhya Pradesh, 2.5.4.20=345b3604d572ed9dd1492fe82dc3b1e DHARKAR ef67eff2cb59f3ac97e920ac264de7828, 2.5.4.45=032100D9E23E0AF1764D6C415B98C2 D187E007D63FBAC9382605B5A5112A42DADE B61D, cn=PAWAN DHARKAR Date: 2017.11.16 13:19:05 -08'00'