Section 14(3) in Tamil Nadu Private Schools (Regulation) Act, 2018
(3)The school committee shall, subject to the provisions of this Act and the rules made thereunder, perform the following functions, namely:-(a)carry on the general administration of the private school;(b)appoint staff of the private school, fix their pay and allowances and define their duties and the conditions of their service; and(c)take disciplinary action against the staff of the private school.
