Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] Union of India - Subsection Section 36(2) in The National Capital Territory of Delhi Real Estate (Regulation and Development) (General) Rules, 2016 (2)The Authority may also include in the Annual Report such other matters as deemed fit by the Authority for reporting to the appropriate Government.
