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State of Rajasthan - Section

Section 12 in The Rajasthan Payment of Wages Rules, 1961

12. Approval of list of acts and omissions.

- The authority appointed under rule 10 on receipt of this list prescribed in rule 11(a) may after such inquiry as he considers necessary pass orders either:-
(a)disapproving the list:
(b)approving the list either in its original form or as amended by him, in which case such list shall be considered to be an approved list:
Provided that no order disapproving or amending any list shall be passed unless the employer shall have been given an opportunity of showing cause orally or in writing why the list as submitted by him should be approved.