Rajasthan High Court - Jodhpur
Wayad Ali Khan vs Raj. State Road Trans. Corpn. & Ors on 13 April, 2017
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 1829 / 2015
Wayad Ali Khan S/o Shri Sanwal Khan, aged 38 years, resident of
Bhadliya Noser, Tehsil Deedwana District Nagaur.
----Petitioner
Versus
1. Rajasthan State Road Transport Corporation, Head Quarter,
Jaipur through its Chairman and Managing Director.
2. Executive Director (Administration), Rajasthan State Road
Transport Corporation, Head Quarter, Jaipur.
3. Member Secretary, Service Selection Board, Rajasthan State
Road Transport Corporation, Head Quarter, Jaipur
----Respondents
_____________________________________________________
None present
_____________________________________________________
HON'BLE MS. JUSTICE NIRMALJIT KAUR
Order 13/04/2017 No one appeared on behalf of the petitioner on the last two dates of hearing. Today also, no one has put in appearance on behalf of the petitioner.
It appears that the present petition is rendered infructuous by sheer efflux of time.
Dismissed accordingly.
(NIRMALJIT KAUR), J.
arvind/38