Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

NCT Delhi - Subsection

Section 14(1)(j) in The Delhi and Ajmer Rent Control Act, 1952

(j)that the tenant has, whether before or after the commencement of this Act, caused or permitted to be caused substantial damage to the premises;