Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act] State of Uttar Pradesh - Subsection Section 11(2)(d) in Uttar Pradesh State Emblem (Prohibition of Improper Use) Act, 2019 (d)authorising an officer by general or special order for giving previous sanction for instituting prosecution under section 8; and