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[Cites 0, Cited by 0] [Section 333(1)] [Section 333] [Entire Act]

Nagpur Province - Subsection

Section 333(1)(c) in The City of Nagpur Corporation Act, 1948

(c)for the purpose of extinguishing the fire break into or through or pull down or cause to be broken into or through or pulled down, or use for the passage of houses or other appliances, any premises;