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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Kerala - Subsection

Section 32(ix) in The SreeNarayanaGuru Open University Act, 2021

(ix)to take necessary steps in matters of general academic interest either suo moto or on the request of School of Studies, Syndicate, Finance Council or Vice-Chancellor, as the case may be;