Section 7(1)(a) in Tamil Nadu Panchayats (Determination of Claim to Trees Growing on Public Roads or other Property Vesting in or Belonging to Village Panchayats) Rules, 2001

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

(a)wind-fallen and withered trees, irrespective of the fact whether they are fruit-bearing trees or non-fruit-bearing trees;

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