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[Cites 0, Cited by 0] [Section 6(19)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(19)(f) in Tamil Nadu Fire Service Rules, 1990

(f)be responsible for keeping the fire station premises, such as appliance rooms, offices, drill yard, watch rooms, workshops, dormitory, drill tower, hose drying tower, etc., neat and clean by washing when necessary and keep the appliances, equipment gears clean and tidy;