Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(10) in Indian Institute of Teacher Education, Gujarat Act, 2010

(10)to implement the resolutions adopted by the Executive Council in respect of academic and research programmes and other activities;