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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(1)(i) in The Berhampore Electric Supply Company Limited (Undertaking) Acquisition Act, 1981.

(i)the amount remaining in tariffs and Dividend Control Reserve, Contingencies Reserve, Development Reserve and rebate to consumer’s account, in so far as such amount has not been paid by the licensee to the Board;