Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 43] [Entire Act] Union of India - Subsection Section 43(i) in The Information Technology Act, 2000 (i)destroys, deletes or alters any information residing in a computer resource or diminishes its value or utility or affects it injuriously by any means;
