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State of Odisha - Section

Section 24 in Orissa Panchayat Samiti Accounting Procedure Rules, 2002

24. Detail account of Cheque Book.

- On receipt of a cheque book from the Treasury/Bank the Block Development Officer shall examine it carefully and shall count the number of forms contained in each and record a certificate of count on the fly-leaf. Shortage of forms or any other defects noticed shall be reported to the Treasury/Bank.