Himachal Pradesh High Court
Niki Devi vs . Amar Singh & Another on 26 April, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Niki Devi vs. Amar Singh & another .
RSA No. 224 of 2014 26.4.2022 Present: Mr. V. S. Chauhan, Sr. Advocate with Mr. Ajay Kashyap, Advocate, for the appellant.
Mr. Vijay Bhatia, Advocate, for the respondents.
It is submitted that since learned counsel representing the appellant has been designated as Senior Advocate by this Court, therefore, a fresh power of attorney is required to be filed by Sh. Ajay Kashyap, Advocate.
Needful be positively done within two weeks.
List for final hearing on 1.6.2022.
(Satyen Vaidya) Judge 26th April, 2022 (kck) ::: Downloaded on - 26/04/2022 20:10:48 :::CIS