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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(a) in The Himachal Pradesh Courts Act, 1976

(a)[ the Court of Distt. Judge [Substituted vide Act No. 14 of 2003 dated 13-8-2003 amendment of Government on 11-8-2003 and also Civil Judge (Sr. Division) and Civil Judge (Jr. Division) has been substituted for 'Subordinate Judge' whereever occurs in the act.]