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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(1)(ii) in Rajasthan private Security Agencies (Regulation) Rules, 2006

(ii)Eye sight : far sight vision 6/6, near vision 0.6/0.06 with or without correction, free from colour blindness should be able to identify and distinguish colour display in security equipments and read and understand display in English alphabets and Arabic numerals.