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State of Arunachal Pradesh - Section

Section 43 in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012

43. Power to make Rules.

- For carrying out the purposes of this Act, the Board of Management, Academic Council or the Authorities of the University, may make rules, consistent with this Act for all or any of the provisions of the Act or for all or any of the provisions which are not covered by the Statutes, Ordinances and Regulations made under this Act.