Calcutta High Court (Appellete Side)
Emeli Murmu vs Mrs. Snigdha Hembram on 1 August, 2025
Author: Rajarshi Bharadwaj
Bench: Rajarshi Bharadwaj
55 01.08.2025 SM Court No.759 CPAN 924 of 2025 Emeli Murmu Vs. Mrs. Snigdha Hembram Mr. Md. Kutubuddin ... for the applicant Mr. S. S. Koley ... for the alleged contemnor On the joint prayer of the learned counsels appearing for the parties, let this matter again appear in the list on 7th November, 2025.
(Rajarshi Bharadwaj, J.)