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State of Maharashtra - Section

Section 7A in The Maharashtra Borstal Schools Rules, 1965

7A. [ Travelling allowance, etc. to the non-official members. [Inserted by G. N. of 21.6.1972.]

- The non-official members of a Visiting Committee shall be eligible for such travelling allowance, daily allowance or conveyance charges, as may be admissible according to Appendix XLII-A of the Bombay Civil Services Rules, 1959, Volume II.]