Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(9)] [Section 35] [Entire Act] Union of India - Subsection Section 35(9)(a) in The Competition Commission of India (General) Regulations, 2009 (a)the extent to which the information is known to outside public;