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State of Gujarat - Section

Section 9 in The Gujarat Water Supply and Sewerage Board Act, 1978

9. Authentication of orders, etc. of the Board.

- All proceedings of the Board shall be authenticated by the signature of the Chairman or of any member authorised by the Chairman and all other orders and instruments of the Board shall be authenticated by the signature of the Member-Secretary or of any other officer of the Board as may be authorised in this behalf by regulations.