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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(2) in The Spices Board Act, 1986

(2)The Fund shall be applied for meeting-
(a)salary, allowances and other remuneration of the members, officers and other employees of the Board;
(b)expenses of the Board in the discharge of its functions under section 7; and
(c)expenses on objects and for purposes authorised by this Act.