Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 18 in BIHAR SPORTS UNIVERSITY ACT, 2021 18. Other Officers.— The manner of appointment and powers and duties of other officers of the University shall be prescribed by the Statutes.
