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State of Madhya Pradesh - Section

Section 36 in The M.P. Vishesh Sashastra Bal Niyam, 1973

36. A recruit to be tested by a Committee.

- A recruit shall be given training for a period of nine months in a Training Battalion, at the end of which he shall be tested by a Committee appointed by the Commandant of the Training Battalion. The test shall be so carried out as to see whether the recruit has obtained proficiency in the subject of training. On his having attained proficiency, he shall be reported fit and on the final orders of the Commandant shall be considered as trained constable and put in a section in an active Company.