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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(2) in The Bengal State Aid To Industries Act, 1931

(2)The Vice-Chairman and any other appointed or elected member may resign his office by giving notice in writing to the Chairman ; and, on such resignation being accepted by the Chairman, shall be deemed to have vacated his office.