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[Section 12]
[Entire Act]
Union of India - Subsection
Section 12(4) in The Port Of New Mangalore (Harbour Craft) Rules, 1976
| ScaleOf Fees | |
| Rs. | |
| (i) For everyvessel the gross tonnage of which does not exceed 10 tons. | 90.00 |
| (ii) For everyvessel the gross tonnage of which exceeds 10 tons but does notexceed 25 tons. | 115.00 |
| (iii) For everyvessel the gross tonnage of which exceeds 25 tons but does notexceed 50 tons. | 145.00 |
| (iv) For everyvessel the gross tonnage of which exceeds 50 tons but does notexceed 75 tons. | 175.00 |
| (v) For everyvessel the gross tonnage of which exceeds 75 tons but does notexceed 100 tons. | 205.00 |
| (vi) For everyvessel the gross tonnage of which exceeds 100 tons but does notexceed 300 tons. | 230.00 |
| (vii) For everyvessel the gross tonnage of which exceeds 300 tons but does notexceed 600 tons. | 290.00 |
| (viii) For everyvessel the gross tonnage of which exceeds 600 tons but does notexceed 900 tons. | 350.00 |
| (ix) For everyvessel the gross tonnage of which exceeds 900 tons but does notexceed 1,200 tons. | 405.00 |
| (x) For everyvessel the gross tonnage of which exceeds 1,200 tons. | 405.00plus 60.00 tons for every 300 tons or part thereof in excess of1,200 tons. |
| (xi) For interimsurvey | 25.00/visit. |