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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Odisha - Subsection

Section 32(3) in The Orissa Grama Panchayats Election Rules, 1965

(3)A copy of the list of the validly nominated candidates shall be published in the notice board of the Grama in Form No. 5 at least [three weeks] [Substituted vide Orissa Gazette Extraordinary No. 903, dated, 15.5.2001 SRO No. 228/2001.] before the date fixed for Election.