Supreme Court - Daily Orders
Bharat Petroleum Corpn. Ltd. vs Phoolvati Dharambir Agarwal ... on 12 April, 2023
Bench: J.K. Maheshwari, Sanjay Kumar
ITEM NO.107 COURT NO.9 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Nos.93699372/2013
BHARAT PETROLEUM CORPN. LTD. Appellant(s)
VERSUS
PHOOLVATI DHARAMBIR AGARWAL (D).THR.LRS. Respondent(s)
Date : 12042023 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE SANJAY KUMAR
For Appellant(s)
Mr. V. Giri, Sr. Adv.
Mr. Parijat Sinha, AOR
Mr. Devesh Mishra, Adv.
Ms. Pallak Bhagat, Adv.
Ms. Ankita Gupta, Adv.
For Respondent(s)
Mr. Ravi Prakash Mehrotra, Sr. Adv.
Mrs. Anil Katiyar, AOR
Mr. Apoorv Srivastasva, Adv.
UPON hearing the counsel the Court made the following
O R D E R
On the request of Mr. V. Giri, learned Senior counsel appearing for the appellant, a week’s time is granted to place on record the relevant documents.
As prayed for, learned Senior counsel appearing for the respondents is also permitted to file additional documents.
List the matters on 26042023.
(VISHAL ANAND) Signature Not Verified (PREETHI T.C.) ASTT. REGISTRARcumPS Digitally signed by VISHAL ANAND COURT MASTER (NSH) Date: 2023.04.15 13:48:22 IST Reason: