G.N. Verma vs State Of Jharkhand & Anr on 6 March, 2014

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Supreme Court of India

G.N. Verma vs State Of Jharkhand & Anr on 6 March, 2014

Equivalent citations: AIR 2014 SUPREME COURT 3549, 2014 (4) SCC 282, 2014 AIR SCW 4687, AIR 2014 SC (CRIMINAL) 2077, 2014 (4) AJR 394, 2014 (2) CALCRILR 110, 2014 (2) SCC (CRI) 312, 2014 (3) SCALE 444, (2014) 137 ALLINDCAS 257 (SC), 2014 CALCRILR 2 110, (2014) 2 CURCRIR 52, (2014) 3 SCALE 444, (2014) 3 MH LJ (CRI) 65

Bench: Ranjana Prakash Desai, Madan B. Lokur