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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(2)(a) in The Ajmer Abolition of Intermediaries and Land Reforms Rules, 1955

(a)"Act" means the Ajmer Abolition of Intermediaries and Land Reforms Act, 1955 (III of 1955).