Delhi High Court - Orders
Oil And Natural Gas Corporation Limited vs Consortium Of Sree Meil on 5 October, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~8 (2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 438/2020, I.A. Nos. 5806/2020, 5807/2020 &
9276/2020
OIL AND NATURAL GAS CORPORATION LIMITED
..... Petitioner
Through: Ms. Ruchira Singh, Advocate.
versus
CONSORTIUM OF SREE MEIL ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 05.10.2021 [VIA VIDEO CONFERENCING]
1. It is already 04:45 p.m. It is not possible to hear the matter today.
2. Re-notify on 3rd December, 2021.
SANJEEV NARULA, J OCTOBER 5, 2021 nd