Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 21 in The Assam Embankment and Drainage Act, 1953 21. Indian Railways Act, 1890 (Act 9 of 1890.) not affected. - Nothing in this Act shall affect the provisions of the Indian Railways Act, 1890.
