Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 1 in Bihar District Mineral Foundations Rules, 2018

1. Short title, extent and commencement.

- (i) These Rules may be called the Bihar District Mineral Foundations Rules, 2018.
(ii)These Rules shall extent to the whole of the State of Bihar.
(iii)These Rules shall be deemed to have come into force with effect from the 12th day of January, 2015.