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Karnataka High Court

Narasima Murthy @ Murthy vs The Manager on 27 June, 2012

EEGEE QOEERT' LEGAL SERVECES C$§'v'EE'vi{I'§"E"E§$ B}££Gfi§L§EE
BEFORE THE LGK ADALAT

Ea: THE Ema CQURT 0? K§1RYA'§fi~,}§;% A'? 3g:\:$AL@_§:gE;_
DATED THIS THE 27:2; DAY 05* JUNE? 29 :;;i2; % j E  _
CONCELEATQRS PRESENT: %   A

HON'BLE MR.JU'S'I'ICE A.S.PACfi§EU§*?§RE'   A'
3.: A    '
SR1. JWALA KUNLxR,_MEMBER_ *   

Miscellaneous First Appeaf:No;8918 f'2--QQ§V,E
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Narasima Muréhy @ Mufihggz , _  . 
Efsjaéig Lakshmaiah,:'' '       

Aged abaut 38 years;   " ' ..   .

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{By Srie I~LN'.Keshava Prashantha Adv. for R» 

MFA ES 3:153 as YXSEE] 01+" Em; AC'? gcgjms? 'mg JUDGME'§€§ 3;:-11:% géwgga
:>;x:rE::>:29-§542:>o9 PASSED EN fvfifii N{l8?28f2C¥G?' ON THE E3'EL1ii_O£=' TEEAEJVEEE ?s;:'}?;)=L,

JUDGE. CQURT 0? SMALL musgs, MEMBER, MACT, BANL1;%;LQ_E<E, :>A§{r_:,¥
ALLOWING THE: CLAIM PETITIIDN FOR CQ§v§§'ENSAZ'E'€f}N'*--.§x;!\1'D'=.SE§iE§iNC. *

ENHANCEMENT QF COMPENSATIONe
TEE APPEAL CGMING QN FOR CONCILiAlT£C?N 
BEING REFERRED VIBE ORDER m';3.13»<:>:¢.~2<>12,  :roLL<§_;Vn\sG' ORDER is
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C0NCILI;ATIQ_N*O_RDER'' . _ T:

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fer respondent winsxzrance Com..;;aay:"aI0:;g,wiih fepresentative are

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