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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 15(2) in The 'Union Territory of Dadra and Nagar Haveli' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(2)The process of electing or nominating, as the case may be, of the members shall be completed before the expiry of their term.