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[Cites 0, Cited by 0] [Section 93(19)] [Section 93] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 93(19)(b) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(b)Where the property to which the claim or objection relates has been authorised for sale, the Sale Officer may postpone the sale pending the investigation of the claim or objection.