Bombay High Court
Mrs. Manisha Meet Chauhan @ Manisha ... vs Mr. Meet Kiran Chauhan on 20 June, 2019
Author: Sadhana S. Jadhav
Bench: Sadhana S. Jadhav
13 wp 6660 of 2019
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 6660 OF 2019
Mrs. Manisha Meet Chauhan @ Manisha ... Petitioner
Bharat Lalwani
V/s.
Mr. Meet Kiran Chauhan ... Respondent
-------------------
Mr. Sachindra B. Shetye for Petitioner
--------------------- CORAM : SMT. SADHANA S. JADHAV, J DATED : 20th June, 2019.
P.C. :
1. Heard.
2. Issue notice to the respondent. Returnable on 18/07/2019. In addition, private service is permitted.
3. The learned counsel shall furnish spare copies within one week from today.
4. Stand over to 18/07/2019.
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