Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(25) in The Maharashtra University of Health Sciences Act, 1998 (25)"prescribed" means prescribed by Statutes or Ordinance or Rules or Regulations, as the case may be, made by or under this Act;
