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State of Arunachal Pradesh - Section

Section 17 in Arunachal Pradesh (Tourism Trade Registration and Regulation) Act, 2016

17. When the tourism unit operator may honour confirmation of booking at a particular rate.

- If a tourism unit operator confirms a booking, at a particular rate, he shall, even if accommodation at higher rates alone is available at the time of arrival of the person for whom accommodation stands booked, be honoured at the booked rate.