Gauhati High Court
Smt. Runu Hazarika vs The State Of Assam And 2 Ors on 5 September, 2025
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GAHC010199992023
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5246/2023
SMT. RUNU HAZARIKA
D/O BONGSHIDHAR HAZARIKA, PRINCIPAL, ITC MY FAIR LADY
TRAINING CENTRE 15, SATYANATH BORA LANE, DIGHALIPUKHURI,
GUWAHATI, DIST- KAMRUP (M), ASSAM, PIN-781001
VERSUS
THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT
OF ASSAM, DEPARTMENT OF LABOUR AND EMPLOYMENT,
DIRECTORATE OF EMPLOYMENT AND CRAFTSMEN TRAINING, ASSAM,
REHABARI, GUWAHATI-781008
2:THE MANAGING DIRECTOR
ASSAM STATE DEVELOPMENT CORPORATION FOR SCHEDULED CASTE
LTD.
SARUMATARIA
DISPUR
GUWAHATI-781006
3:THE DIRECTOR
EMPLOYMENT AND CRAFTSMEN TRAINING
ASSAM
REHABARI
GUWAHATI-781008
4:THE CHAIRMAN-CUM-MANAGING DIRECTOR
NATIONAL SCHEDULED CASTES FINANCE AND DEVELOPMENT
CORPORATION
NSFDC
14TH FLOOR
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SCOPE MINAR CORE '1' AND '2'
NORTH TOWER
LAXMI NAGAR
NEW DELHI
DELHI-11009
Advocate for the Petitioner : MS. S B CHOUDHURY, MS. N D SARMA,Z R MAJUMDAR,MR.
S K DAS
Advocate for the Respondent : GA, ASSAM, MR R DHAR (R 2),SC, EMPLOYMENT AND
CRAFTSMAN TRAINING,MR S P DAS
BEFORE
HONOURABLE MR. JUSTICE KARDAK ETE
ORDER
Date : 05.09.2025 Heard Ms. S. B. Choudhury, learned counsel for the petitioners.
Also heard Mr. R. Dhar, learned counsel for the respondent No. 2, who submits that he has filed an affidavit-in-opposition on behalf of the respondent No. 2.
In view of the order of the Lawazima Court dated 30.07.2025, service report in respect of respondent No. 4 is completed. However, none appears for the respondent No. 4.
In the interest of justice, let this matter be listed after 3 (three) weeks by providing another opportunity to the respondent No. 4.
Page No.# 3/3 JUDGE Comparing Assistant