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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(2) in The Maharashtra State-AID to Industries Act, 1960

(2)The officer, on receiving an application under sub-section (1), may, after making such inquiries as he thinks fit, but subject to any rules made under section 7, grant the loan applied for.