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State of Chattisgarh - Section

Section 12 in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

12. Chancellor.

- The Governor of Chhattisgarh shall be the Chancellor of the University. He shall, by virtue of his office, be the Head of the University and shall, when present, preside at any convocation of the University.