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State of Jammu-Kashmir - Section

Section 20 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

20. Powers and functions of Deputy Director Headquarter to Delta Force.

(1)He shall assist the Joint Director in looking after all the matters connected with administration of the Force and shall attend to such other duties as may be assigned to him by Joint Director.
(2)He shall look after administration, planning and development, welfare and service and special assignments as assigned by the Joint Director.