Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 83] [Entire Act] Union of India - Section Section 39 in The Indian Partnership Act, 1932 39. Dissolution of a firm.— The dissolution of partnership between all the partners of a firm is called the ‘dissolution of the firm’.
