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[Cites 0, Cited by 6] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(1) in The Environment (Protection) Act, 1986

(1)Subject to the provisions of sub-section (2), the provisions of this Act and the rules or orders made therein shall have effect notwithstanding anything inconsistent therewith contained in any enactment other than this Act.