Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 109(2)] [Section 109] [Entire Act]

State of Odisha - Subsection

Section 109(2)(h) in The Orissa Development Authorities Rules, 1983

(h)any other projects which is calculated to beautify any development area or to add to the cultural vitiality or to enhance the quality of the surroundings thereof; and