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[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Odisha - Subsection

Section 72(1)(c) in Orissa Minor Minerals Concession Rules, 2004

(c)examine registers showing the quantities of minor minerals extracted and removed and other documents, records connected with grant of license or lease and/or permit and order production of any or all such records and take extracts from such documents records and registers; and